Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Goa - Subsection Section 61(2)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (a)hospitals and other institutions for treatment or care of the sick, the infirm, destitute or the mentally unfit;