Section 55(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(4)The Board may consider any such draft as is referred to in sub-section (3) and make the statute or reject or return it to the Academic Council, Research and Extension Council, as the case may be, for reconsideration, either in whole or part, together with any amendments which it may suggest.
