Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78B] [Entire Act] State of West Bengal - Subsection Section 78B(hm) in The West Bengal Primary Education Act, 1973 (hm)[ where an owner of a tea estate, who is liable to pay interest under clause (he), makes - [Clause (hm) inserted by W.B. Act 4 of 1998.]
