Delhi High Court - Orders
Naveen Gupta & Anr vs Union Of India & Anr on 23 October, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8459/2020
NAVEEN GUPTA & ANR. ..... Petitioners
Through: Mr.Gursat Singh & Mr.Biswaksen
Panda, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Bhagvan Swarup Shukla, CGSC
with Mr.Shravan Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 23.10.2020 This petition has been heard through video conferencing. CM APPL. 27322/2020 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 8459/2020 & CM APPL. 27323/2020 Issue notice.
Notice is accepted by Mr.Bhagvan Swarup Shukla, CGSC on behalf of the respondents. He is granted two weeks to file counter affidavit. Rejoinder, if any, be filed before the next date of hearing.
List on 17th November, 2020.
NAVIN CHAWLA, J OCTOBER 23, 2020/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:24.10.2020 13:58