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[Cites 0, Cited by 0] [Section 988] [Entire Act]

State of Uttar Pradesh - Subsection

Section 988(b) in Rules under the United Provinces Excise Act, 1910

(b)He shall obtain a permit in Form I.D. 11 from the Collector or the District Excise Officer of the district within or to which Bhang is to be transported.