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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

6. Authorities of the Institute.

- (i) the Governing Council;
(ii)the Executive Board;
(iii)the Academic Council;
(iv)the Finance Committee; and
(v)any other committee or committees as it may deem necessary, to further the objects of the Institute.