Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Jitendra Kumar Gupta vs Rajesh Kumar, Regional Manager, ... on 21 April, 2014

Author: Ran Vijai Singh

Bench: Ran Vijai Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1343 of 2014
 

 
Applicant :- Jitendra Kumar Gupta
 
Opposite Party :- Rajesh Kumar, Regional Manager, Central Bank Of India & Anr.
 
Counsel for Applicant :- Dinesh Kr. Chaubey,Shashi Shekhar Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.
 

Passed over on the illness slip of the learned counsel for the opposite party. Whenever the case is listed next the name of Sri G.P.Srivastava be shown as counsel for the opposite party.

Order Date :- 21.4.2014 samz