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State of Assam - Section

Section 16 in The Assam Evacuee Property Act, 1951

16. Allowance of President and members and remuneration of Officers.

(1)The members of the Committee shall not be entitled to any salary but may receive such allowances as may be fixed by the State Government.
(2)The remuneration of the Administrative Officers and of other staff shall be such as may be fixed by the State Government.