Supreme Court - Daily Orders
Jaipur Vidyut Vitaran Nigam Limited vs M/S Db Power Limited on 3 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.802 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3481-3482/2018
JAIPUR VIDYUT VITARAN NIGAM LIMITED & ORS. Appellant(s)
VERSUS
M/S DB POWER LIMITED & ORS. Respondent(s)
Date : 03-04-2018 These appeals were mentioned today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Anand Ganeshan,Adv.
(mentioned by) Mr. Nikunj Dayal,AOR.
For Respondent(s)
Ms. Divya Roy,AOR
UPON being MENTIONEED the Court made the following
O R D E R
Post the appeals along with Civil Appeal NO(s).2502-2503 of 2018 and connected matter.
(MAHABIR SINGH) (ANJU DUA)
COURT MASTER BRANCH OFFICER
(Note: C.A.NO(s).2502-2503 of 2018 and connected matter are shown for listing on Thursday, the 5th April, 2018 before Court NO.11 as Item NO.4) Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.03 15:06:32 IST Reason: