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Supreme Court - Daily Orders

Jaipur Vidyut Vitaran Nigam Limited vs M/S Db Power Limited on 3 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.802                              COURT NO.11                    SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal   No(s).    3481-3482/2018

     JAIPUR VIDYUT VITARAN NIGAM LIMITED & ORS.                          Appellant(s)

                                                    VERSUS

     M/S DB POWER LIMITED & ORS.                                         Respondent(s)


     Date : 03-04-2018 These appeals were mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                  Mr. Anand Ganeshan,Adv.
     (mentioned by)                    Mr. Nikunj Dayal,AOR.

     For Respondent(s)
                                       Ms. Divya Roy,AOR


                         UPON being MENTIONEED the Court made the following
                                                O R D E R

Post the appeals along with Civil Appeal NO(s).2502-2503 of 2018 and connected matter.

     (MAHABIR SINGH)                                   (ANJU DUA)
      COURT MASTER                                   BRANCH OFFICER

(Note: C.A.NO(s).2502-2503 of 2018 and connected matter are shown for listing on Thursday, the 5th April, 2018 before Court NO.11 as Item NO.4) Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.03 15:06:32 IST Reason: