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State of Maharashtra - Section

Section 109A in Maharashtra Cinemas (Regulation) Rules, 1966

109A. [ Tickets, etc., not to be sold earlier than seven days. [Inserted by G. N. of 4.5.1967.]

- The licensee shall not sell, keep, offer or expose for sale any ticket or pass or any other evidence of admission to any cinema earlier than seven days before the date of the show to which such ticket, pass or other evidence of admission relates.]