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State of Haryana - Section
Section 70 in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996
70. [ Honorarium. Section 199. [Substituted by Notification No.S.24/H.A.11/1994/S.209/2012, dated 14.3.2012]
- There shall be paid a monthly honorarium, at the following rates to the President, Vice-President, Member of Zila Parishad, Chairman, Vice-Chairman, Member of Panchayat Samiti, Sarpanch and Panch for performing official duties, -| (a) | President | Rs. 7500/- per month |
| (b) | Vice-President | Rs. 6000/- per month |
| (c) | Member of Zila Parishad | Rs. 2500/- per month |
| (d) | Chairman | Rs. 6000/- per month |
| (e) | Vice-Chairman | Rs. 2500/- per month |
| (f) | Member of Panchayat Samiti | Rs. 1250/- per month |
| (g) | Sarpanch | Rs. 2000/- per month |
| (h) | Panch | Rs. 600/- per month] |