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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in Regulations of the Tamil Nadu Agricultural University

(4)The Registrar, under the direction of the Vice-Chancellor, shall give not less than two weeks' notice of the date of an ordinary meeting and not less than one week's notice for a special meeting. However, in case of urgency, the Vice-Chancellor may convene an extraordinary meeting at a shorter notice.