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State of West Bengal - Section

Section 31 in The West Bengal Security Act, 1950

31. Attempts, etc., to contravene the provisions of the Act.—

Any person who attempts to contravene, or abets, or attempts to abet, or does any act preparatory to, a contravention of, any of the provisions of this Act or of any order made there under, shall be deemed to have contravened that provision or, as the case may be, that order.