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Rajasthan High Court - Jaipur

The Amalgamated Yatimkhana Moniya ... vs Deewan Sayed Solat Hussain Ali Khan ... on 8 December, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  S.B. Civil Second Appeal No. 814/2011

                                    The Amalgamated Yatimkhana Moniya Islamiya Khanka Dargaha
                                                                                                      ----Appellant
                                                                       Versus
                                    Deewan Sayed Solat Hussain Ali Khan Sajjadansheen Dargaha
                                    Hajrat Khawaja Sahab Haveli Deewan Sahab
                                                                                                    ----Respondent

For Appellant(s) : Mr. M.M. Ranjan Sr. Adv. with Mr. Devashish Pancholi For Respondent(s) : Mr. Reashm Bhargava HON'BLE MR. JUSTICE SUDESH BANSAL Order 08/12/2022 Reminder to summon the record be sent.

Interim order to continue.

(SUDESH BANSAL),J NITIN /11 (Downloaded on 15/12/2022 at 12:04:30 AM) Powered by TCPDF (www.tcpdf.org)