Rajasthan High Court - Jaipur
The Amalgamated Yatimkhana Moniya ... vs Deewan Sayed Solat Hussain Ali Khan ... on 8 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 814/2011
The Amalgamated Yatimkhana Moniya Islamiya Khanka Dargaha
----Appellant
Versus
Deewan Sayed Solat Hussain Ali Khan Sajjadansheen Dargaha
Hajrat Khawaja Sahab Haveli Deewan Sahab
----Respondent
For Appellant(s) : Mr. M.M. Ranjan Sr. Adv. with Mr. Devashish Pancholi For Respondent(s) : Mr. Reashm Bhargava HON'BLE MR. JUSTICE SUDESH BANSAL Order 08/12/2022 Reminder to summon the record be sent.
Interim order to continue.
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