Meghalaya High Court
M/S Hm Cements Ltd. vs Union Of India & Ors on 2 August, 2018
Bench: Mohammad Yaqoob Mir, S.R. Sen
Serial No.17
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP (C) No.40/2016
Date of Order: 02.08.2018
M/s HM Cements Ltd. Vs Union of India & ors
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A Todi, Adv
For the Respondent(s) : Mr. N Mozika, Adv
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No It is the joint submission of learned counsel for the parties that the issue for determination in this petition is directly an issue pending consideration in SLP No.28194 of 2010 before the Hon'ble Apex Court therefore, the matter may be adjourned for one month.
At the joint request of learned counsel for the parties, adjourned, list again on 04.09.2018.
(S.R. Sen) (Mohammad Yaqoob Mir)
Judge Chief Justice
Meghalaya
02.08.2018
"Lam AR-PS"