Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(1) in Haryana Fire Service Act, 2009 (1)There may be levied a fire tax on lands and buildings which are situated in any area in which this Act is in force.
