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[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 141(2)(c) in Arunachal Pradesh Municipal Act, 2007

(c)relates to any trade, profession or business carried on within the land or the building upon or over which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein or to any sale, entertainment or meeting to be held on, upon or in such land or building, or