Supreme Court - Daily Orders
Soyebbhai Yusufbhai Bharania vs State Of Gujarat on 27 October, 2016
Bench: Pinaki Chandra Ghose, Ashok Bhushan
ITEM NO.104 COURT NO.8 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1418/2014
SOYEBBHAI YUSUFBHAI BHARANIA & ORS. Appellant(s)
VERSUS
STATE OF GUJARAT Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file additional documents and office report)
Date : 27/10/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Shahrukh Alam, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kaustubh Anshuraj,Adv.
Mr. Sanjay Gupta, Adv.
For Respondent(s) Ms. Hemantika Wahi,Adv.
Mr. D.N. Ray, Adv.
Ms. Puja Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgement reserved.
Written submissions/short notes, if any, be filed by the learned counsel for the parties by 08.11.2016.
(SWETA DHYANI) (SNEH LATA SHARMA)
SR.P.A. COURT MASTER
Book referred:-
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.10.28
1. SCC 2015 (7) 167
17:32:15 IST
Reason: