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Supreme Court - Daily Orders

Soyebbhai Yusufbhai Bharania vs State Of Gujarat on 27 October, 2016

Bench: Pinaki Chandra Ghose, Ashok Bhushan

     ITEM NO.104                                 COURT NO.8               SECTION IIB

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).     1418/2014

     SOYEBBHAI YUSUFBHAI BHARANIA & ORS.                                  Appellant(s)

                                                       VERSUS

     STATE OF GUJARAT                                                     Respondent(s)

     (with appln. (s) for exemption from filing O.T. and permission to
     file additional documents and office report)

     Date : 27/10/2016 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellant(s)                     Mr.   Huzefa Ahmadi, Sr. Adv.
                                          Mr.   Shahrukh Alam, Adv.
                                          Mr.   Rohan Sharma, Adv.
                                          Mr.   Kaustubh Anshuraj,Adv.
                                          Mr.   Sanjay Gupta, Adv.


     For Respondent(s)                    Ms. Hemantika Wahi,Adv.
                                          Mr. D.N. Ray, Adv.
                                          Ms. Puja Singh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Arguments heard.

Judgement reserved.

Written submissions/short notes, if any, be filed by the learned counsel for the parties by 08.11.2016.




                         (SWETA DHYANI)                         (SNEH LATA SHARMA)
                            SR.P.A.                               COURT MASTER

     Book referred:-
Signature Not Verified

Digitally signed by
SWETA DHYANI
Date: 2016.10.28
     1. SCC 2015 (7) 167
17:32:15 IST
Reason: