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State of Punjab - Section

Section 4 in Chandigarh Milk Colony Allotment of Sites Rules, 1975

4. Commencement and period of lease.

- The lease shall commence from the date of allotment and shall be for a period of 30 years. After the expiry of the said period of 30 years the lease may be renewed for such further period and on such terms and conditions as the Government may decide.