Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] Union of India - Subsection Section 16(2)(b) in Gold (Control) Act, 1968 (b)owned by an idol or a deity, by the manager of such idol or deity, whether known as shebait or manager or by any other name;