Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs M/S Foryu Overseas Pvt Ltd on 25 July, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.24 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.13529/2016)
(Arising out of impugned final judgment and order dated 23/12/2015
in ITA No. 1032/2015 passed by the High Court Of Delhi at New
Delhi)
PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) Petitioner(s)
VERSUS
M/S FORYU OVERSEAS PVT LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 13560/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 25/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Kabir Hathi,Adv.
Mr. T.M. Singh,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted.
Tag with Civil Appeal No.1603 of 2016.
(Anita Malhotra) Signature Not Verified (Sneh Bala Mehra) Court Master Digitally signed by Assistant Registrar ANITA MALHOTRA Date: 2016.07.26 16:31:21 IST Reason: