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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(a) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013

(a)out of the total annual permitted strength in each stream of every Higher Educational Institution, twenty-two percent seats shall be reserved for the students belonging to Scheduled Castes; and