Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Punjab - Section Section 2 in The East Punjab Children Act, 1949 2. Commencement. - Section 1 shall come into operation at once. The rest of the Act shall come into operation in any area on such date as the State Government may by notification appoint in this behalf.
