Delhi High Court - Orders
Ganganagar Bottling Company vs M/S Hindustan Coca-Cola Bottling on 2 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 118/2017
GANGANAGAR BOTTLING COMPANY ..... Petitioner
Through: Ms. Preeti Gupta, Adv.
versus
M/S HINDUSTAN COCA-COLA BOTTLING ..... Respondent
Through: Mr. Alok Kumar Agarwal and Ms.
Mahima Dang, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 02.05.2023 Learned counsel for the petitioner requests for an adjournment on the ground that the arguing counsel Mr. Anupam Srivastava is in some difficulty today. Request for adjournment is not opposed by learned counsel for the respondent.
Renotify on 10.08.2023.
SACHIN DATTA, J MAY 02, 2023/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:03.05.2023 18:27:10