Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ganganagar Bottling Company vs M/S Hindustan Coca-Cola Bottling on 2 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~16
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 118/2017
                                 GANGANAGAR BOTTLING COMPANY ..... Petitioner
                                            Through: Ms. Preeti Gupta, Adv.

                                                   versus

                                 M/S HINDUSTAN COCA-COLA BOTTLING ..... Respondent
                                              Through: Mr. Alok Kumar Agarwal and Ms.
                                                       Mahima Dang, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SACHIN DATTA
                                                   ORDER

% 02.05.2023 Learned counsel for the petitioner requests for an adjournment on the ground that the arguing counsel Mr. Anupam Srivastava is in some difficulty today. Request for adjournment is not opposed by learned counsel for the respondent.

Renotify on 10.08.2023.

SACHIN DATTA, J MAY 02, 2023/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:03.05.2023 18:27:10