Section 1(3)(ii) in The Employees' Provident Funds Scheme, 1952
(ii)[ as respects factories relating to the industries added to Schedule I of the Act by notification of the Government of India in the Ministry of Labour, No. S.R.O. 2026, dated the 3rd September, 1956, come into force on the 30th day of September, 1956;] [Inserted by S.R.O. 2027, dated 3.9.1956.]