(14)Prescribed - "prescribed" means prescribed by rules made under this Act;(14-a) Rabi crop - "Rabi crop" means any crop notified as such by the State Government and different crops may be notified in respect of different areas;(14-b) Staple cereal crop-"staple cereal crop" means any crop notified as such by the State Government and different crops may be notified in respect of different areas;
