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[Cites 0, Cited by 0] [Section 19B(5)] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(5)(b) in Patent Rules, 2003

(b)to pay, where applicable, the protest fee specified in the Fifth Schedule, indicating the amount of fee to be paid, within a period of one month from the date of such invitation.