Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 82 in The West Bengal Separation of Judicial And Executive Functions Act, 1970 82. In section 347, for the word "Magistrate", wherever it occurs, the words "Judicial Magistrate" shall be substituted.
