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State of Haryana - Section

Section 12 in The Haryana Cattle Fairs Act, 1970

12. Outbreak of fire.

- In the event of an outbreak of fire, the fair officer may order the demolition of any structure if in his opinion its demolition is necessary or expedient for preventing the fire from spreading and no suit or other proceeding shall lie for an act done or purporting to be done in good faith under this Section.