Rajasthan High Court - Jodhpur
Neeru Kanwar vs Mahipal Singh on 12 December, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 153/2018
Neeru Kanwar
----Petitioner
Versus
Mahipal Singh
----Respondent
For Petitioner(s) : Mr. Rajendra Singh Shekhawat
HON'BLE MR. JUSTICE P.K. LOHRA
Order 12/12/2018 It is stated at Bar by learned counsel for the appellant that he has already filed complete notices.
If complete notices have been filed then same be issued to respondent returnable on 04.01.2019, to be given 'dasti' to learned counsel for the appellant.
In the meanwhile, interim order, if any, to continue till next date of hearing.
(P.K. LOHRA),J 80-T.Singh/-
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