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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(iii) in Finance Act, 2012

(iii)for the words, brackets and letters "clause (a) or clause (b)", wherever they occur, die words, brackets and letters "clause (a) or clause (b) or clause (c)" shall respectively be substituted;