Section 89(1)(l) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(l) in Nagpur Improvement Trust Act, 1936

(l)for determining the conditions under which the officers and servants of the Trust or of the Tribunal shall, on retirement, receive gratuities or compassionate allowances and the amount of such gratuities and compassionate allowances :

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State of Maharashtra - Subsection

Section 89(1)(l) in Nagpur Improvement Trust Act, 1936