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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(iii) in The Orissa Offices of Village Police (Abolition) Act, 1964

(iii)The 1st July, 1965 in respect of all village police in villages, namely: Aranga, Niladriprasad, Nitapaill and Taradahi in Banpur Tahsil under Khurda Sub-division in the district of Puri, vide Notification No. 17265-P./19-6-1965, published vide Orissa Gazette 12-7-1965;