Section 2(9)(ii) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

(ii)any manager or trustee exercising powers of management and the successor-in-office of any such manager or trustee.

Legal Document View