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State of Rajasthan - Section

Section 29 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

29. Information System.

- The State Load Despatch Centre shall post following information on its website in a separate web page titled "Open Access Information" and also issue monthly and annual reports containing such information periodically.
(1)A status report on long term open access customers indicating:
(a)Name of customer;
(b)Period of the access granted (start date and end date);
(c)Point(s) of injection;
(d)Point(s) of drawal;
(e)Transmission system / distribution system used;
(f)Open access capacity used.
(2)A status report on medium term open access customers indicating:
(a)Name of customer;
(b)Period of the access granted (start date and end date);
(c)Point(s) of injection;
(d)Point(s) of drawal;
(e)Transmission system / distribution system used;
(f)Open access capacity used.
(3)A status report on the short term open access customers indicating:
(a)Name of customer;
(b)Period of the access granted (start date and end date);
(c)Point(s) of injection;
(d)Point(s) of drawal;
(e)Transmission system / distribution system used;
(f)Open access capacity used.
(4)List of applicants to whom LTOA/MTOA/STOA was not granted along with reasons for refusal.
(5)Peak load flows and capacity available on all EHV lines and HV lines emanating from EHV GSS.
(6)The information regarding losses in transmission and distribution system as approved by the Commission.