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Bombay High Court

Rajbhushan Omprakash Dixit S/O Of Late ... vs Union Of India And Ors on 19 March, 2021

Author: Abhay Ahuja

Bench: S.P. Deshmukh, Abhay Ahuja

                                                                                 52 - WP (St.) 3708 - 2021


VPH
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                   WRIT PETITION (St.) No. 3708 of 2021
                                               WITH
                                     WRIT PETITION No. 1979 of 2019
                                               WITH
                                   WRIT PETITION (St.) No. 3944 of 2021
                                               WITH
                               CRIMINAL WRIT PETITION (St.) No. 4733 of 2020
        __________________________________________________________________________________________
        Office Notes, Office Memoranda of
        Coram, Appearances, Court's orders                 Court's or Judge's orders
        or directions and Registrar's orders
        ___________________________________________________________________________________________

                                           Ms. Neha Ahuja, for the Petitioner in WPST.
                                           3944/2021, WPST. 3708/2021 and Cri. WPST.
                                           4733/2020.
                                           Ms. Priyanka Lokhande, for the Petitioner in WP.
                                           1979/2019.
                                           Mr. R. S. Apte, Sr. Advocate a/w Mohamedali
                                           Chunawala a/w Girish Paryani, for the Respondents.

                                                             CORAM : SUNIL P. DESHMUKH &
                                                                     ABHAY AHUJA, JJ.
                                                              DATE       : MARCH 19, 2021

                                           PC :

1. S. O. to 16th April, 2021 for filing reply.

2. Interim relief to continue till next date.

Sd/- Sd/-

[ABHAY AHUJA, J.] [SUNIL P. DESHMUKH, J.] Vinayak Halemath 1/1 ::: Uploaded on - 20/03/2021 ::: Downloaded on - 02/09/2021 13:51:16 :::