Bombay High Court
Rajbhushan Omprakash Dixit S/O Of Late ... vs Union Of India And Ors on 19 March, 2021
Author: Abhay Ahuja
Bench: S.P. Deshmukh, Abhay Ahuja
52 - WP (St.) 3708 - 2021
VPH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (St.) No. 3708 of 2021
WITH
WRIT PETITION No. 1979 of 2019
WITH
WRIT PETITION (St.) No. 3944 of 2021
WITH
CRIMINAL WRIT PETITION (St.) No. 4733 of 2020
__________________________________________________________________________________________
Office Notes, Office Memoranda of
Coram, Appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders
___________________________________________________________________________________________
Ms. Neha Ahuja, for the Petitioner in WPST.
3944/2021, WPST. 3708/2021 and Cri. WPST.
4733/2020.
Ms. Priyanka Lokhande, for the Petitioner in WP.
1979/2019.
Mr. R. S. Apte, Sr. Advocate a/w Mohamedali
Chunawala a/w Girish Paryani, for the Respondents.
CORAM : SUNIL P. DESHMUKH &
ABHAY AHUJA, JJ.
DATE : MARCH 19, 2021
PC :
1. S. O. to 16th April, 2021 for filing reply.
2. Interim relief to continue till next date.
Sd/- Sd/-
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