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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(c) in The M.P. (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995

(c)to watch the proper and timely implementation of programmes meant for welfare of Scheduled Castes and to suggest improvement in such programmes of the State Government or any other body or authority responsible for such programmes;