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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Bihar - Subsection

Section 89(b) in The Land Registration Act, 1876

(b)render the entry of any land in the registers under this Act as revenue-free an admission on the part of [the Government] [Substituted by ALO for the words 'the Crown'.] of the right of the person in whose name such land may be entered, or an admission of the validity of the title under which the said land is held revenue-free;