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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(10) in The Cinematograph (Certification) Rules, 1983

(10)I declare that the print of the film is ready for examination by the Board and the statements recorded above are true in every particular.Date .................................................Signature of applicant[Form I-A [ Inserted by G.S.R. 83 (E), dated 28-2-1984 (w.e.f. 1-3-1984). ]Form of Application for Certification for Public Exhibition of A [Film on Video Tape or Compact Video Disc] [Substituted by G.S.R. 207 (E), dated 10-4-1997 (w.e.f. 10-4-1997. ] Produced in India[See sub-rule (1) of rule 21]No. and date of application (to be entered by Board's office)ToThe Central Board of Film Certification through the Regional Officer at.....................Application for certification for public exhibition of a video film produced in India at................