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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5)(b) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(b)such calculations and stress sheets showing-
(i)the external forces on which the stress calculations are based;
(ii)the stresses which will be produced in the various bridges or viaducts on which the proposed rolling stock will run;
(iii)the effects which the said rolling stock will have on various structures and track as compared with those caused by the rolling stock already in use, or allowed by the existing orders; and
(iv)the conclusions arrived at;