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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)The President's Colour shall be paraded on shore in India on the following occasions, namely-
(a)by a Guard of Honour mounted for the President;
(b)by a Guard of Honour mounted for a foreign Sovereign, or the President of a Republican State;
(c)on 26th January, the Republic Day;
(d)on such important ceremonial occasions as may be ordered by the Chief of the Naval Staff.