Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Uttar Pradesh - Subsection Section 92(c) in The Greater Noida Industrial Development Area Building Regulations, 1992 (c)In the farm house, there shall be drive ways of minimum 3.5 metres width to serve other constructions.
