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Rajasthan High Court - Jodhpur

M/S Shree Ram Developers vs State Of Rajasthan on 3 October, 2019

Bench: Sangeet Lodha, Vinit Kumar Mathur

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      AT JODHPUR
               D.B. Civil Writ Petition No. 11105/2019

Bharti Airtel Ltd.
                                                                   ----Petitioner
                                    Versus
State of Rajasthan
                                                                 ----Respondent
                              Connected With
             1. D.B. Civil Writ Petition No. 11086/2019
              2. D.B. Civil Writ Petition No. 11088/2019
              3. D.B. Civil Writ Petition No. 11090/2019
              4. D.B. Civil Writ Petition No. 11091/2019
              5. D.B. Civil Writ Petition No. 11092/2019
              6. D.B. Civil Writ Petition No. 11094/2019
              7. D.B. Civil Writ Petition No. 11095/2019
              8. D.B. Civil Writ Petition No. 11096/2019
              9. D.B. Civil Writ Petition No. 11097/2019
             10. D.B. Civil Writ Petition No. 11098/2019
             11. D.B. Civil Writ Petition No. 11099/2019
             12. D.B. Civil Writ Petition No. 11100/2019
             13. D.B. Civil Writ Petition No. 11102/2019
             14. D.B. Civil Writ Petition No. 11103/2019
             15. D.B. Civil Writ Petition No. 11104/2019
             16. D.B. Civil Writ Petition No. 11106/2019
             17. D.B. Civil Writ Petition No. 11107/2019
             18. D.B. Civil Writ Petition No. 11108/2019
             19. D.B. Civil Writ Petition No. 11109/2019
             20. D.B. Civil Writ Petition No. 11110/2019
             21. D.B. Civil Writ Petition No. 11111/2019
             22. D.B. Civil Writ Petition No. 11112/2019
             23. D.B. Civil Writ Petition No. 11113/2019
             24. D.B. Civil Writ Petition No. 11114/2019
             25. D.B. Civil Writ Petition No. 11115/2019
             26. D.B. Civil Writ Petition No. 11116/2019
             27. D.B. Civil Writ Petition No. 11117/2019
             28. D.B. Civil Writ Petition No. 11118/2019
             29. D.B. Civil Writ Petition No. 11119/2019

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                         (2 of 3)                                [CW-11105/2019]

            30. D.B. Civil Writ Petition No. 11120/2019
            31. D.B. Civil Writ Petition No. 11121/2019
            32. D.B. Civil Writ Petition No. 11124/2019
            33. D.B. Civil Writ Petition No. 11127/2019
            34. D.B. Civil Writ Petition No. 11128/2019
            35. D.B. Civil Writ Petition No. 11132/2019
            36. D.B. Civil Writ Petition No. 11133/2019
            37. D.B. Civil Writ Petition No. 11137/2019
            38. D.B. Civil Writ Petition No. 11139/2019
            39. D.B. Civil Writ Petition No. 11140/2019
            40. D.B. Civil Writ Petition No. 11141/2019
            41. D.B. Civil Writ Petition No. 11142/2019
            42. D.B. Civil Writ Petition No. 11143/2019
            43. D.B. Civil Writ Petition No. 11151/2019
            44. D.B. Civil Writ Petition No. 11152/2019
            45. D.B. Civil Writ Petition No. 11153/2019
            46. D.B. Civil Writ Petition No. 11154/2019
            47. D.B. Civil Writ Petition No. 11155/2019
            48. D.B. Civil Writ Petition No. 11156/2019
            49. D.B. Civil Writ Petition No. 11158/2019
            50. D.B. Civil Writ Petition No. 11159/2019
            51. D.B. Civil Writ Petition No. 11160/2019
            52. D.B. Civil Writ Petition No. 11165/2019
            53. D.B. Civil Writ Petition No. 11168/2019
            54. D.B. Civil Writ Petition No. 11173/2019
            55. D.B. Civil Writ Petition No. 11175/2019
            56. D.B. Civil Writ Petition No. 11179/2019


For Petitioner(s)        :     Mr. Sanjeev Johari, Mr. Ramit Mehta
                               Mr. Sharad Kothari, Mr. Niraj Kumar
                               Jain, Mr. Kuldeep Vaishnav, Mr. Arjun
                               Singh on behalf of Mr. Samir Jain, Mr.
                               Rahul Lakhwani, Mr. Suraj Sharma on
                               behalf of Mr. Vivek Singhal.
For Respondent(s)        :     Mr. M.S. Singhvi, Advocate General
                               with Mr. K.S. Lodha.
                               Mr. Anil Bhansali with
                               Mr. Akshat Verma.




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                                                   HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 03/10/2019 List the matters on 01.11.2019 before the Bench of which one of us (Mr. Vinit Kumar Mathur) is not a member.

(VINIT KUMAR MATHUR),J (SANGEET LODHA),J 95-151- DJ/-

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