Rajasthan High Court - Jodhpur
M/S Shree Ram Developers vs State Of Rajasthan on 3 October, 2019
Bench: Sangeet Lodha, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
D.B. Civil Writ Petition No. 11105/2019
Bharti Airtel Ltd.
----Petitioner
Versus
State of Rajasthan
----Respondent
Connected With
1. D.B. Civil Writ Petition No. 11086/2019
2. D.B. Civil Writ Petition No. 11088/2019
3. D.B. Civil Writ Petition No. 11090/2019
4. D.B. Civil Writ Petition No. 11091/2019
5. D.B. Civil Writ Petition No. 11092/2019
6. D.B. Civil Writ Petition No. 11094/2019
7. D.B. Civil Writ Petition No. 11095/2019
8. D.B. Civil Writ Petition No. 11096/2019
9. D.B. Civil Writ Petition No. 11097/2019
10. D.B. Civil Writ Petition No. 11098/2019
11. D.B. Civil Writ Petition No. 11099/2019
12. D.B. Civil Writ Petition No. 11100/2019
13. D.B. Civil Writ Petition No. 11102/2019
14. D.B. Civil Writ Petition No. 11103/2019
15. D.B. Civil Writ Petition No. 11104/2019
16. D.B. Civil Writ Petition No. 11106/2019
17. D.B. Civil Writ Petition No. 11107/2019
18. D.B. Civil Writ Petition No. 11108/2019
19. D.B. Civil Writ Petition No. 11109/2019
20. D.B. Civil Writ Petition No. 11110/2019
21. D.B. Civil Writ Petition No. 11111/2019
22. D.B. Civil Writ Petition No. 11112/2019
23. D.B. Civil Writ Petition No. 11113/2019
24. D.B. Civil Writ Petition No. 11114/2019
25. D.B. Civil Writ Petition No. 11115/2019
26. D.B. Civil Writ Petition No. 11116/2019
27. D.B. Civil Writ Petition No. 11117/2019
28. D.B. Civil Writ Petition No. 11118/2019
29. D.B. Civil Writ Petition No. 11119/2019
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30. D.B. Civil Writ Petition No. 11120/2019
31. D.B. Civil Writ Petition No. 11121/2019
32. D.B. Civil Writ Petition No. 11124/2019
33. D.B. Civil Writ Petition No. 11127/2019
34. D.B. Civil Writ Petition No. 11128/2019
35. D.B. Civil Writ Petition No. 11132/2019
36. D.B. Civil Writ Petition No. 11133/2019
37. D.B. Civil Writ Petition No. 11137/2019
38. D.B. Civil Writ Petition No. 11139/2019
39. D.B. Civil Writ Petition No. 11140/2019
40. D.B. Civil Writ Petition No. 11141/2019
41. D.B. Civil Writ Petition No. 11142/2019
42. D.B. Civil Writ Petition No. 11143/2019
43. D.B. Civil Writ Petition No. 11151/2019
44. D.B. Civil Writ Petition No. 11152/2019
45. D.B. Civil Writ Petition No. 11153/2019
46. D.B. Civil Writ Petition No. 11154/2019
47. D.B. Civil Writ Petition No. 11155/2019
48. D.B. Civil Writ Petition No. 11156/2019
49. D.B. Civil Writ Petition No. 11158/2019
50. D.B. Civil Writ Petition No. 11159/2019
51. D.B. Civil Writ Petition No. 11160/2019
52. D.B. Civil Writ Petition No. 11165/2019
53. D.B. Civil Writ Petition No. 11168/2019
54. D.B. Civil Writ Petition No. 11173/2019
55. D.B. Civil Writ Petition No. 11175/2019
56. D.B. Civil Writ Petition No. 11179/2019
For Petitioner(s) : Mr. Sanjeev Johari, Mr. Ramit Mehta
Mr. Sharad Kothari, Mr. Niraj Kumar
Jain, Mr. Kuldeep Vaishnav, Mr. Arjun
Singh on behalf of Mr. Samir Jain, Mr.
Rahul Lakhwani, Mr. Suraj Sharma on
behalf of Mr. Vivek Singhal.
For Respondent(s) : Mr. M.S. Singhvi, Advocate General
with Mr. K.S. Lodha.
Mr. Anil Bhansali with
Mr. Akshat Verma.
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HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 03/10/2019 List the matters on 01.11.2019 before the Bench of which one of us (Mr. Vinit Kumar Mathur) is not a member.
(VINIT KUMAR MATHUR),J (SANGEET LODHA),J 95-151- DJ/-
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