Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 916 in Bihar Education Code, 1961 916. Letters to departmental superiors. - All official communications from a subordinate officer of the department to his controlling officer or to the Director must be addressed through his immediate superior.
