Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 543(1)] [Section 543] [Entire Act]

State of Odisha - Subsection

Section 543(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)feed any animals, or suffer or permit any animal, to be fed, or to feed with or upon excrementitious matter; dung, stable refuse or other filthy matter.