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State of West Bengal - Section

Section 46 in New Town, Kolkata Development Authority Act, 2007

46. Power of maintain maps of underground utilities.

- The Chairman, shall cause to be maintained complete survey maps, drawings and descriptions of all the underground utilities within the area of New Town, Kolkata in such form and in such manner, as may be prescribed, and shall ensure the secrecy of such survey maps, drawings, and descriptions in conformity with the provisions of the Official Secrets Act, 1923, (19 of 1923).