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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(b) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(b)that the person had on the date of the order a right to make such an improvement or incur expenditure for Agricultural and Rural Development purposes, as the case may he;