Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(e) in The Haryana Ceiling of Land Holdings Act, 1972 (e)land owned by the Haryana Agricultural University, Hissar, the Kurukshetra University, Kurukshetra, or such other University as the State Government may, by notification, declare.
