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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(a) in Factories (Punjab) Exempting Rules, 2000

(a)in case of exemption from section 51 and 54, no worker shall work for more than ton hours in a day or sixty hours in a week;