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Kerala High Court

V.M.Saji vs State Of Kerala And Others on 23 May, 2011

Author: J.Chelameswar

Bench: J.Chelameswar, Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 11385 of 2010(S)



1. V.M.SAJI
                      ...  Petitioner

                        Vs

1. STATE OF KERALA AND OTHERS
                       ...       Respondent

                For Petitioner  :SMT.R.SUDHA

                For Respondent  :GOVERNMENT PLEADER

The Hon'ble the Chief Justice MR.J.CHELAMESWAR
The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :23/05/2011

 O R D E R
          J.Chelameswar, C.J. & Antony Dominic, J.
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                    W.P.(C) No. 11385 OF 2010
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               Dated this the 23rd day of May, 2011

                              JUDGMENT

J.Chelameswar, C.J.

None appears for the petitioner. On more than one occasion earlier there was no appearance on behalf of the petitioner but only made request to adjourn the matter. Obviously, it is clear that the petitioner is not serious about the case. The writ petition is therefore dismissed.

J.Chelameswar, Chief Justice.

Antony Dominic, Judge.

ttb