Kerala High Court
V.M.Saji vs State Of Kerala And Others on 23 May, 2011
Author: J.Chelameswar
Bench: J.Chelameswar, Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 11385 of 2010(S)
1. V.M.SAJI
... Petitioner
Vs
1. STATE OF KERALA AND OTHERS
... Respondent
For Petitioner :SMT.R.SUDHA
For Respondent :GOVERNMENT PLEADER
The Hon'ble the Chief Justice MR.J.CHELAMESWAR
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :23/05/2011
O R D E R
J.Chelameswar, C.J. & Antony Dominic, J.
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W.P.(C) No. 11385 OF 2010
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Dated this the 23rd day of May, 2011
JUDGMENT
J.Chelameswar, C.J.
None appears for the petitioner. On more than one occasion earlier there was no appearance on behalf of the petitioner but only made request to adjourn the matter. Obviously, it is clear that the petitioner is not serious about the case. The writ petition is therefore dismissed.
J.Chelameswar, Chief Justice.
Antony Dominic, Judge.
ttb